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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(vii) in Orissa Stipendiary Engineers (Appointment and Conditions of Service) Instructions, 1991

(vii)They may also avail of local holidays declared by the R.D.C. concerned and Optional holidays at par with employees in regular establishment.