Calcutta High Court
Malvika Foundation And Ors vs Eiilm Foundation And Ors on 9 March, 2015
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
CS No.251 of 2013
GA No.2176 of 2013
GA No.3063 of 2013
GA No.3536 of 2013
GA No.52 of 2014
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MALVIKA FOUNDATION AND ORS
Versus
EIILM FOUNDATION AND ORS
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 9th March, 2015.
Appearance:
Mr. Tilak Bose, Sr. Adv.
Mr. Mainak Bose, Adv.
Mr. R.L. Mitra, Adv.
...for the respondent no.6
Mr. Nirmalya Dasgupta, Adv.
...for the respondent no.7 The Court : A prayer for adjournment is made on behalf of the respective parties. The matter is adjourned for the day.
Let this matter appear in the monthly list of April, 2015 along with item no.259 of the monthly list.
(SOUMEN SEN, J.) B.Pal