Section 6(7) in Lease (Government Land for Ratanjot/Karanj Plantation and Bio-diesel Based Processing Unit) Rules, 2006
(7)Lessee may get the Jatropha and Karanj plantation and Bio-diesel based processing unit managed by a company in which the lessee Government Organization has at least 26 per cent share holding, but the lessee shall neither transfer the land to anybody nor sub lease it under any circumstance.
