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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(xvi) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

(xvi)"Toddy Co-operative Society" means a society formed as per the provisions of the Andhra Pradesh Co-operative Societies Act 1964 consisting of not less than 80% of the tappers as defined in clause (xiv) above and exceeding 15% of persons incidental to tapping and sale of toddy and not exceeding 5% of the following categories.