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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(3)(c) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(c)A plan or plans of the swimming pool showing the ground plan, and the sectional and front elevation of the pool.