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Delhi High Court - Orders

Additional Director General ... vs M/S It'S My Name Pvt. Ltd on 19 May, 2023

Author: Mukta Gupta

Bench: Mukta Gupta, C. Hari Shankar

                                    $~1 (Special DB)
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +     CUSAA 229/2019
                                          ADDITIONAL DIRECTOR GENERAL (ADJUDICATION)
                                                                                        ..... Appellant
                                                         Represented by: Mr. Zoheb Hossain, Sr.
                                                                         Standing Counsel with Mr.
                                                                         Kavish Garaich & Mr. Vivek
                                                                         Gurnani, Advs. with        Dr.
                                                                         Abhishek Chandra Gupta,
                                                                         (ADD. DRI)
                                                         versus

                                                M/S IT'S MY NAME PVT. LTD.                                                             ..... Respondent
                                                              Represented by:                                              Mr. Madhav Khurana, Mr.
                                                                                                                           Shivek Trehan, Mr. Prateek
                                                                                                                           Bhardwaj, Mr. Akash Malik,
                                                                                                                           Advs. for review petitioner in
                                                                                                                           Review Pet.117/2020.
                                                CORAM:
                                                HON'BLE MS. JUSTICE MUKTA GUPTA
                                                HON'BLE MR. JUSTICE C. HARI SHANKAR
                                                                                      ORDER

% 19.05.2023 REVIEW PET. 117/2020 (filed by respondent) & CM APPL. 20797/2022

1. Arguments heard.

2. Orders reserved.

3. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

C.HARI SHANKAR, J.

MAY 19, 2023 /'ga' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 16:17:09