Delhi High Court - Orders
Additional Director General ... vs M/S It'S My Name Pvt. Ltd on 19 May, 2023
Author: Mukta Gupta
Bench: Mukta Gupta, C. Hari Shankar
$~1 (Special DB)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 229/2019
ADDITIONAL DIRECTOR GENERAL (ADJUDICATION)
..... Appellant
Represented by: Mr. Zoheb Hossain, Sr.
Standing Counsel with Mr.
Kavish Garaich & Mr. Vivek
Gurnani, Advs. with Dr.
Abhishek Chandra Gupta,
(ADD. DRI)
versus
M/S IT'S MY NAME PVT. LTD. ..... Respondent
Represented by: Mr. Madhav Khurana, Mr.
Shivek Trehan, Mr. Prateek
Bhardwaj, Mr. Akash Malik,
Advs. for review petitioner in
Review Pet.117/2020.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 19.05.2023 REVIEW PET. 117/2020 (filed by respondent) & CM APPL. 20797/2022
1. Arguments heard.
2. Orders reserved.
3. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
C.HARI SHANKAR, J.
MAY 19, 2023 /'ga' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 16:17:09