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[Cites 0, Cited by 0] [Section 31(14)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(14)(d) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(d)electric bell pushes so arranged as to be within reach of each bed and communicating with the sleeping room of a person in charge of the patients.