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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 42(1)(b) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(b)committed or has caused to be committed any breach of rules or any conditions subject to which the certificate was granted;