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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Chattisgarh - Subsection

Section 67(1)(f) in The Chhattisgarh Motor Vehicles Rules, 1994

(f)to grant or refuse to grant a temporary permit under Section 87 or under sub-sections (7) and (8) of Section 88, as the case may be;