Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 29] [Entire Act] Union of India - Section Section 115 in The Finance Act, 2018 115. Amendment of short title. - In the principal Act, in section 1, in the short title, for the word "Banks", the word "Promotion" shall be substituted.
