Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Chattisgarh - Subsection Section 16(4) in The Chhattisgarh Municipalities Act, 1961 (4)Notwithstanding anything contained in sub-section (1), the provisions of Sections, 41, 47 and 48 shall not apply to the Committee.
