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State of Jharkhand - Section

Section 56 in Bihar Factories Rules, 1950

56. Employment of young persons on dangerous machines.

- The following machines shall be deemed to be of such dangerous character that young persons shall not work at them unless the provisions of Section 23(1) are complied with:-Power presses other than hydraulic presses;Milling machines used in the metal trades;Guillotine machines;Circular saws;Platen printing machines.