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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Telangana - Subsection

Section 49(1)(i) in Telangana Jagirdars Debt Settlement Act, 1952

(i)on an application under sub-section (1) of section 11 or section 15 or on an award under sub-section (4) of section 15 or section 16 - Re.1.