Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 4 in The Rajasthan Land Development Corporation (Special Loan) Regulations, 1978

4. Application Form.

- The loan applications for special loans will be prepared by the officials of the Revenue/Colonisation Department in the proforma given in Appendix-I under the general supervision of the Corporation and as per instructions issued by it from time to time.