Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Jammu-Kashmir - Subsection Section 68(a) in The Stamp Act, 1977 (1920 A. D.) (a)with intently to defraud the Government of duty, draws, makes or issues any bill of exchange or promissory' note bearing a date subsequent to that on which such bill or note is actually drawn or made; or
