Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 19 in Bolani Ores Limited (Acquisition of Shares) And Miscellaneous Provisions Act, 1978.

19. Protection of action taken in good faith.-

No suit, prosecution or other legal proceedings shall lie against the Central Government or the Steel authority of India or any of its officers or other employees for anything which is in good faith done or intended to be done under this Act.