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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Meghalaya - Subsection

Section 47(1)(c) in The Meghalaya Police Act, 2010

(c)The Board shall also consider and recommend the names of officers of the ranks of Sub-Inspector and Inspector for posting to a Police Range on initial appointment, or for transfer of Constable upto Inspector from one Police Range to another, or from a Police District to SB, Infiltration, CID, ACB, SCRB, PTS, MLP Bn, etc or vice versa or from one specialised wing to another.