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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3) in The Illegal Migrants (Determination By Tribunals) Act, 1983

(3)[ The Appellate Tribunal shall send a copy of every order passed by it under sub-section (1) to the parties to the appeal, to the Tribunal concerned and to the prescribed authority or authorities.] [Substituted & Omitted by Act 24 of 1988, Section 11. ]