Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Haryana - Subsection Section 61(c) in The Haryana New Mandi Townships Building Rules, 1967 (c)be provided with adequate means of access for its whole length and if not laid in one straight line, be provided with an inspection chamber at each change of direction;
