Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 6 in The Employees' Provident Funds And Miscellaneous Provisions (Amendment) Act, 1996 6. Amendment of section 6C. In section 6C of the principal Act,- (a)sub- section (3) shall be omitted;(b)clause (b) of sub- section (4) shall be omitted.
