Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 23 in The Rajasthan Municipalities (Octroi) Rules, 1962

23. Issue of passes to person transporting the goods.

- A transit pass in Form No. 5 shall be granted to person transporting the goods outside the Municipal limits by Warehouse-keeper with conditions similar to those provided in rule 11.