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State of Tamilnadu - Section

Section 10 in General Rules for the Localization and Demarcation of Enclosures in Reserved Forests

10. The clearing should be a complete clearing up of the line (including, in time, removal of all stumps and loose stones) for a breath of not less than 6 yards (5-1/2 yards would be exactly 2 acres a running mile), for which if in open ground a half foot broad and deep ditch running along the outer edges of the pillar line may be substituted.

N.B. - The above are the rates arrived at by experience in the Salem district, but will of course vary considerably according to local circumstances and schedule of rates.