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State of West Bengal - Section

Section 8A in The West Bengal State Health Service Act, 1990

8A. [ Cadre of the West Bengal Public Health-cum-Administrative Service. [Section 8A inserted by W.B. Act 26 of 2003.]

- The cadre of the West Bengal Public Health-cum-Administrative Service shall consist of such administrative posts as may be prescribed and notified by the State Government from time to time.]