Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Constitution Article Section 148 in THE CONSTITUTION (FORTIETH AMENDMENT) ACT, 1976 148. The Kerala Cashew Factories (Acquisition) Act, 1974 (Kerala Act 29 of 1974).
