Calcutta High Court (Appellete Side)
Subhra Basu & Ors vs The State Of West Bengal & Ors on 2 January, 2026
02.01.2026
Sl. No.7(DL)
Ct. No.14
srm
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
APPELLATE SIDE
W.P.A. No. 5443 of 2025
Subhra Basu & Ors.
Versus
The State of West Bengal & Ors.
Mr. Anindya Bose,
Mr. Gomal Mohiuddin,
Ms. Raina Das
...for the Petitioners.
Mr. Bhaskar Prasad Vaisya, AGP
Mr. Nilay Baran Mandal
...for the State.
Mr. Bhaskar Prasad Vaisya, AGP
Mr. Pinaki Bhattacharya
...for the DPSC, North 24-Parganas.
1.On the joint prayer of the learned Advocates for the respective parties, list this matter on 16th January, 2026.
(Bivas Pattanayak, J.)