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Calcutta High Court (Appellete Side)

Subhra Basu & Ors vs The State Of West Bengal & Ors on 2 January, 2026

02.01.2026
Sl. No.7(DL)
 Ct. No.14
    srm
                           IN THE HIGH COURT AT CALCUTTA
                          CONSTITUTIONAL WRIT JURISDICTION
                                   APPELLATE SIDE


                                W.P.A. No. 5443 of 2025
                                   Subhra Basu & Ors.
                                         Versus
                             The State of West Bengal & Ors.


                    Mr. Anindya Bose,
                    Mr. Gomal Mohiuddin,
                    Ms. Raina Das
                                                    ...for the Petitioners.

                    Mr. Bhaskar Prasad Vaisya, AGP
                    Mr. Nilay Baran Mandal
                                                         ...for the State.

                    Mr. Bhaskar Prasad Vaisya, AGP
                    Mr. Pinaki Bhattacharya
                                    ...for the DPSC, North 24-Parganas.



               1.

On the joint prayer of the learned Advocates for the respective parties, list this matter on 16th January, 2026.

(Bivas Pattanayak, J.)