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[Cites 0, Cited by 0] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(4) in Adoption Regulations, 2017

(4)If the biological parents, at the time of surrender of the child, have specifically requested anonymity, then the consent in writing of the biological parent(s) shall be taken by the Specialized Adoption Agency or Child Welfare Committee, as the case may be, before divulging information.