Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1126] [Entire Act] State of Bihar - Section Section 4 in The Bihar Prohibition And Excise Act, 2016 4. Saving of certain Acts. - Nothing in this Act shall affect the provisions of -(a)The Customs Act, 1962 (Act 52 of 1962) or(b)The Cantonments Act, 2006, (41 of 2006)
