Section 135N(ixa) in The Bombay Land Revenue Code, 1879
(ixa)[ a co-operative society registered under the Gujarat Co-operative Societies Act, 1961 (Gujarat 10 of 1962); [Clauses (ixa) and (ixb) were inserted, by Gujarat 9 of 1995, section 5 (3) (w.e.f. 23-07-1997).]