Section 2(1)(z) in Mahatma Jyoti Rao Phoole University, Jaipur Act, 2009

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State of Rajasthan - Subsection

Section 2(1)(z) in Mahatma Jyoti Rao Phoole University, Jaipur Act, 2009

(z)"UGC" means the University Grants Commission, established under the University Grants Commission Act, 1956 (Central Act No.3 of 1956); and

(za)"University" means the Mahatma Jyoti Rao Phoole University, Raipur.