Section 26(2)(d) in The Khadi And Village Industries Commission Act, 1956
(d)[ ***] [Inserted by Act 32 of 1961, Section 13. ](dd)[ the constitution of the Standing Finance Committees under sub-section (1) of section 19A; [Omitted by Act 12 of 1987, Section 14, (w.e.f. 24.7.1987)](ddd)the procedure to be followed by the Tribunal in deciding questions referred to it under sub-section (2) of section 19B;]