Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 116] [Entire Act] State of Rajasthan - Section Section 16 in The Rajasthan Sales Tax Act, 1994 16. Burden of proof. - The burden of proving that any sale or purchase effected by any person is not liable to tax for any reason under this Act shall be on such person.
