Section 17C(2)(b) in New Town, Kolkata Development Authority Act, 2007

[Cites 0, Cited by 0] [Section 17C(2)] [Section 17C] [Entire Act]

State of West Bengal - Subsection

Section 17C(2)(b) in New Town, Kolkata Development Authority Act, 2007

(b)relates to the trade, profession or business carried on within the land or building upon or over which such advertisement is exhibited or to any sale or letting of such land or building or any effects therein or to any sale, entertainment or meeting to be held on or upon or in the same; or

Legal Document View

Unlock Advanced Research with PRISMAI

State of West Bengal - Subsection

Section 17C(2)(b) in New Town, Kolkata Development Authority Act, 2007