Section 4(1)(b) in The Tamil Nadu Aided Institutions Prohibition of Transfers of Property) (Extension To Pudukkottai) Act, 1961

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(b)any right, privilege, obligation or liability acquired, accrued or incurred, under the corresponding law; or

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