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Punjab-Haryana High Court

State Of Haryana vs Bhanta Devi And Others on 21 August, 2013

Author: Rajesh Bindal

Bench: Rajesh Bindal

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                                 RFA No. 2322 of 2009 (O&M)
                                                 Date of decision: 21.08.2013


        State of Haryana

                                                                  Appellant

                                         Vs.

        Bhanta Devi and others
                                                                  Respondents


        CORAM:HON'BLE MR. JUSTICE RAJESH BINDAL

        Present:Mr.H.S.Hooda, Advocate General, Haryana with
                Mr. Roopak Bansal, Addl. Advocate General, Haryana.

                                         *****

Rajesh Bindal J.

For orders, see detailed reasons recorded in a separate order passed today in RFA No. 5823 of 2008 titled as Santosh Devi and others Vs. State of Haryana and another.

(Rajesh Bindal) 21.08.2013 Judge smriti Smriti 2013.09.11 14:26 I attest to the accuracy and integrity of this document