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State of Haryana - Section

Section 1 in Haryana Municipal Corporation Election Expenditure (Maintenance and submission of accounts) Order, 2017

1. Short title, extent, application and commencement.

(1)This order may be called the Haryana Municipal Corporation Election Expenditure (Maintenance and submission of accounts) Order, 2017.
(2)It shall extend to the whole of Haryana State in relation to elections in Municipal Corporation.
(3)It shall come into force on the date of its publication in the Haryana Government Gazette which date is hereinafter referred to the commencement of this order.