Punjab-Haryana High Court
Haryana State Industrial ... vs Jagdish And Ors on 25 October, 2017
Author: Arun Palli
Bench: Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.6176 of 2015 (O&M)
Date of Decision:25.10.2017
Haryana State Industrial Infrastructure Development Corporation and
another.
.... Appellant(s).
Versus
Jagdish and others.
....Respondent(s).
CORAM: HON'BLE MR.JUSTICE ARUN PALLI
****
Present: Mr.Deepak Manchanda, Advocate for appellant(s).
Mr.Arun Yadav, Advocate for the respondent(s).
Ms.Safia Gupta, AAG, Haryana
****
ARUN PALLI, J. (ORAL)
For order, see the judgement of even date passed in RFA No.3522 of 2015 titled "Babu Lal and others Vs. State of Haryana and others".
(ARUN PALLI) October 25, 2017 JUDGE raman Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 10-12-2017 17:31:55 :::