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[Cites 0, Cited by 0] [Section 233] [Entire Act]

State of Uttar Pradesh - Subsection

Section 233(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)crawling board referred to in clause (a) are kept in good repairs and inspected by a responsible person before being taken into use;