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[Cites 0, Cited by 0] [Section 185(1)] [Section 185] [Entire Act]

NCT Delhi - Subsection

Section 185(1)(i) in The Delhi Municipal Corporation Act, 1957

(i)no loan shall be raised without the previous sanction of the Central Government or without previous publication of the application for sanction under the Local Authorities Loans Act, 1914 (9 of 1914), and the rules made thereunder; and