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State of Jharkhand - Section

Section 8 in Bihar Civil Court Staff (Class III and Class IV) Rules, 1998

8. General Rules for Appointment.

(1)All candidates shall fill up the applications for appointment for the posts for which they are eligible in their own hand and shall furnish such particulars as may be specified in the advertisement.
(2)Each candidate for Class III posts excepting candidates belonging to Scheduled Castes and Scheduled Tribes shall enclose alongwith his application a postal order for a sum of Rs. 25 payable to the Registrar of the High Court at Patna.
(3)The candidates shall affix their latest photographs in passport size alongwith their applications which must be attested by a Gazetted Officer.
(4)Recruitment of candidates shall be subject to the general rules for appointment contained in these Rules.
(5)All appointments would be subject to such directions as may be issued by the High Court from time to time.