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[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

State of Andhra Pradesh - Subsection

Section 94(1)(a) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(a)First class-persons whose annual income is Rs. 20,000/- and above, Class I employees of the Government who are required to attend the Court in their private capacity.