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State of Tamilnadu - Section

Section 5 in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999

5. Prescribed date for submission of general report on the administration by district panchayat.

- The date before which the District Panchayat shall submit the general report on the administration of panchayat union councils and village panchayats of the panchayat district to the Government, with a copy of the Inspector referred to in sub-section (3) of section 99 of the Tamil Nadu Panchayats Act, 1994 (Tamil Nadu Act 21 of 1994) shall be the 30th October of the year following that to which the report relates.