Madhya Pradesh High Court
Deepak vs The State Of Madhya Pradesh on 26 September, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP 22735/2023, WP 23639/2023, WP 23377/2018, WP 23440/2018, CR 819/2019, WP 20312/2019, WP 20494/2021, WP 24092/2021, MA 1524/2022, MP 2070/2022, WP 2958/2022, MP 3140/2022, WP 21197/2022, WP 22077/2022, WP 24129/2022, WP 24365/2022, WP 24881/2022, WP 18496/2023, WP 23187/2023, MCRC 42823/2023, MCRC 43125/2023, MA 417/2018, MP 94/2023, MP 113/2023, WP 25114/2019, SA 2449/2018, WP 26527/2018, WP 19438/2021, WP 26658/2018, WP 27739/2019, WP 25634/2021, WP 25735/2021, WP 26442/2021, WP 28500/2021, MA 4921/2022, MA 4925/2022, WP 25724/2022, WP 26990/2022, WP 27335/2022, MP 14/2023, WP 790/2023, MA 754/2013, MA 414/2013, MA 1508/2013, MA 341/2017, MA 5311/2018, MA 1377/2021, MP 4999/2023, WP 19421/2023, CRR 2203/2023, CRR 274/2023 and CRR 491/2023.
Indore, Dated: 26.09.2023 Due to paucity of time, the above mentioned cases could not be taken up and this common order is being passed.
Let the same be listed after one week.
I.R., if any, shall continue till the next date of hearing. Signed copy of this order be kept in all above mentioned cases.
(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 9/26/2023 6:38:49 PM