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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(2) in Bihar Cinemas (Regulation) Rules, 1974

(2)All switches and fuses and all electrical apparatus liable to become hot, installed in the projection room shall be placed as far as practicable from any place, where cinematograph film is stored or handled, and shall be so projected that the cinematograph film cannot come in contact with any heated area.