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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Maharashtra - Subsection

Section 45(1)(i) in The Hyderabad Agricultural Debtors Relief Act, 1956

(i)on an application under sub-section (1) of section 4 or of section 8 or award under sub-section (4) of section 8 or section 9 - Re. 1;