Madhya Pradesh High Court
Siddharth Soya Products Ltd. vs Aslam Khan & Ors. on 4 September, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WPS No. 5569 of 2005 (SIDDHARTH SOYA PRODUCTS LTD. Vs ASLAM KHAN & ORS.) Dated : 04-09-2023 Ms. Anshika Yadav - Advocate for the petitioner.
It is informed that arguing counsel is outsider. As prayed by learned counsel for the petitioner, list on 11.09.2023.
(SUJOY PAUL) JUDGE rj Signature Not Verified Signed by: RAJESH KUMAR JYOTISHI Signing time: 9/5/2023 10:25:53 AM