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State of Uttar Pradesh - Section

Section 57 in The U.P. Harcourt Butler Technical University Act, 2016

57. Accountability of authority and Employee.

- Every authority and employee mentioned here or not is fully accountable to competent authority as per provisions, to carry out their basic work, responsibilities, tasks and other additional jobs as given by their superiors, as per statutes, in the interest of stakeholders of the University at large.