Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

Greater Bengaluru City Corporation -

Section 70(1)(e) in Bangalore Development Authority Act, 1976

(e)the procedure to be followed for the carrying out the functions of the Authority under Chapters II and III;