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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(2) in Jawaharlal Nehru Technological Universities Act, 2008

(2)The salary and allowances payable to each of the officers specified in sub-section (1), the conditions of service and the powers to be exercised and the functions to be performed by each of them shall be as specified in the Schedule-I and the statutes prescribed.Chapter-IV Authorities of the University