Madhya Pradesh High Court
Smt.Somwati Bai vs Tularam on 29 April, 2024
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CR No. 226 of 2007 (SMT.SOMWATI BAI AND OTHERS Vs TULARAM) Dated : 29-04-2024 None for the petitioners.
Adjourned.
(ACHAL KUMAR PALIWAL) JUDGE Hashmi Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 21-05-2024 19:33:42