Section 11 in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007
11. Sign board to be affixed.
- The Licensee shall affix a sign board written in the regional language in a conspicuous part of the shop showing the nature of the intoxicant sold in the shops. Its retail price, and number of the licence.
